In The Goods Of Naba Kumar Sahoo vs Jharna Rani Sahoo & Anr
2023 Latest Caselaw 2682 Cal/2

OD 10+11


                         IN THE HIGH COURT AT CALCUTTA
                     TESTAMENTARY & INTESTATE JURISDICTION
                                  ORIGINAL SIDE

                                   IA NO. GA/1/2017
                                (Old No: GA/2394/2017)
                                   IA NO. GA/2/2017
                                  (Old GA 2397/2017)
                                    In PLA/335/2005

                     IN THE GOODS OF NABA KUMAR SAHOO, DEC.

                                       Vs
                   IN THE MATTER OF: JHARNA RANI SAHOO & ANR.
    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date :22nd September, 2023.

APPEARANCE:

Mr. T.K.Sinha,Adv.

Mr. Subir Sabud,Adv.

...for the petitioner.

Ms. Priyanka Saha,Adv. ...for judgment-debtor.

The Court: - On prayer of the learned Counsel for the judgment-debtor,

this matters stand adjourned to 16 th October, 2023.

(SUGATO MAJUMDAR, J.) s.chandra