M/S Sunder Lal & Sons vs M/S Gaya Prasad Chedilal & Ors
2023 Latest Caselaw 2590 Cal/2

OD-9
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                                 EC/517/2013
                     IA NO: GA/1/2014(Old No:GA/1795/2014)


                           M/S SUNDER LAL & SONS
                                    VS
                      M/S GAYA PRASAD CHEDILAL & ORS.



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th September, 2023.

Appearance:

Mr. Chayan Gupta, Adv.

Mr. Pourush Bandyopadhyay, Adv.

Mr. Surajit Biswas, Adv.

Mr. A. Bera, Adv.

The Court : The judgment debtor has failed to comply with the order of

Court.

Notwithstanding categorical directions in the order dated 28 August, 2023

for the judgment debtor to furnish particulars of the PAN Card and the AADHAR

Card, they have refused to comply with the same.

In such circumstances, let this matter appear under the heading 'For

Examination of the Judgment Debtor' on 28 September, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.