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(Preventive) vs Mohamed Hanifa
2023 Latest Caselaw 1319 Cal/2

Citation : 2023 Latest Caselaw 1319 Cal/2
Judgement Date : 8 June, 2023

Calcutta High Court
(Preventive) vs Mohamed Hanifa on 8 June, 2023
OD - 53
                          APO/113/2020
                        IA No.GA/1/2020
                           GA/2/2020

                  IN THE HIGH COURT AT CALCUTTA
                  Civil Appellate Jurisdiction
                          ORIGINAL SIDE


                               THE COMMISSIONER OF CUSTOMS
                               (PREVENTIVE), W.B. KOLKATA

                                   -Versus-

                               MOHAMED HANIFA

BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK

And THE HON'BLE JUSTICE MD. SHABBAR RASHIDI Date : 8th June, 2023

Appearance :

Mr. Bhaskar Prasad Banerjee, Adv.

Mr. Tapan Bhanja, Adv.

Mr. Vipul Kundalia, Adv. Mr. Anurag Roy, Adv.

The Court : Since the appeal is directed against the

judgment and order passed by one of us (Debangsu Basak, J.),

APO/113/2020 along with all connected applications are released

from the list.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.) As.

 
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