Yogesh Rana vs State Of U.P. And Another
2022 Latest Caselaw 16567 ALL

Citation : 2022 Latest Caselaw 16567 ALL
Judgement Date : 10 November, 2022

Allahabad High Court

Yogesh Rana vs State Of U.P. And Another on 10 November, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 20819 of 2017
 

 
Applicant :- Yogesh Rana
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Vivek Dhaka
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. No one appears for the applicants. Learned A.G.A. for the State is present.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 11.07.2017 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 10.11.2022

MN/-

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