Indigenous and Tribal Peoples Convention,1989 (PDF)
Indigenous and Tribal Peoples Convention 1989
Tuesday, 28, Apr, 2026
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- Cyril Amarchand Mangaldas advises Mapletree Logistics Trust on acquisition of an entity operating a logistic warehousing facility in Bhiwandi
- Cyril Amarchand Mangaldas advises Dhampur Bio Organics Limited on slump sale of its Meerganj Unit on a going concern basis
- Cyril Amarchand Mangaldas advises lenders on external commercial borrowing and other credit facilities for Clean Max Tasman
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- Cyril Amarchand Mangaldas advises Organon & Co., a global healthcare company, in its acquisition by Sun Pharmaceutical Holdings USA, Inc.
- Call for Blogs: Lex Rex by CHRIST (Deemed to be University), Pune, Lavasa Campus [Online; No Fee]: Rolling Submissions!
- CCTV in Police Stations: SC directs amicus to conduct meetings with States on utilization of funds
- 5 लाख कर्मचारियों के लिए मध्यप्रदेश हाई कोर्ट से राहत भरी खबर, न्यूनतम वेतन और स्थायी नौकरी की जगी उम्मीद
- थानों में CCTV फंड के इस्तेमाल पर सुप्रीम कोर्ट सख्त: केंद्र और राज्यों से मांगा हिसाब, बैठक के दिए निर्देश
- SC expounds: Right to manage religious institution cannot mean absence of norms, there cannot be anarchy
