January,28,2017:
Couple was also embroiled in a Custody Battle for their 5 year old Daughter.
On Friday Gujarat High Court witnessed a sentimental drama which reminded all those present in courtroom of the famous scene of Bollywood blockbuster 'Three Idiots', in which a character squeezes toothpaste out of its tube, and then asks his friend to shove it back into tube.
Justice J B Pardiwala devised a scene wherein he broke a pencil and then asked a warring couple to glue it together with perfection.
Justice Pardiwala told told them that the way they could not glue the pencil, their relationship would never get normal once they were separated.
Moreover, it would be a shock for their five-year old daughter, whose custody couple were fighting for.
High Court advised couple to make amends because their quarrelling and separation would only be disastrous for their daughter. The judge went on to comment that such sad episodes cause pain to the judge because ultimately he too is a human being.
The woman, who works with an Airline Company, had approached Court for custody of her five-year-old daughter. She told the Court that her husband was a drunkard and a gambler and did not bother about family. Thus she decided to live separately, but her hsuband took the daughter forcibly from her.
High Court has asked the husband to file a reply to wife's claims and allegations, and asked him to bring child along to court on January 31,2017.
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- Family Laws
- Anand Marriage Act,1909
- Arya Marriage Validation Act,1937
- Commission of Sati (Prevention) Act,1987
- Dissolution of Muslim Marriages Act,1939
- Divorce Act,1869
- Dowry Prohibition Act,1961
- Family Courts Act,1984
- Foreign Marriage Act,1969
- Foreign Marriage Act,1969
- Guardians and Wards Act,1890
- Hindu Adoptions and Maintenance Act,1956
- Hindu Marriage Act,1955
- Hindu Minority and Guardianship Act,1956
- Hindu Succession Act,1956
- Indian and Colonial Divorce Jurisdiction Act, 1940
- Indian Christian Marriage Act,1872
- Kazis Act,1880
- Maternity Benefits Act,1961
- Matrimonial Causes (War Marriages) Act 1948
- Muslim Personal Law (Shariat) Application Act,1937
- Muslim Women (Protection of Rights on Divorce) Act,1986
- National Commission for Women Act,1990
- Parsi Marriage and Divorce Act,1936
- Protection of Women From Domestic Violence Act,2005
- Special Marriage Act,1954
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