On 12th May 2021, the Supreme Court of India through its recruitment cell postponed that Advocate-on-record Examination which was firstly scheduled to be held on 8th June to 13th June 2021
The Notification of the Supreme Court of India to be read as:-
"It is hereby notified for information of all concerned that due to the surge in the number of COVID-19 infected Cases across the Country, the Compete Authority, after consideration of the requests received from various quarters for Postponement of the Advocates-on-Record Examination, 2021 and for ensuring the safety and well-being of the candidates and the examination functionaries, has been pleased to Postpone the AOR Examination which was scheduled to be held from 8th to 11th June, 2021. The fresh dates for the said Examination shall be notified in due course.
It is further notified for information of all concerned that, in continuation of earlier Notice dated 24.04.2021, the Competent Authority has, after consideration of the requests received for further extension of time for submission of the application forms, also been pleased to extend the last date of Submission of the application forms and the prescribed fees to 30th June, 2021 till 05: 00 P.M."
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