The Central Government of India has assented for the appointment of Justice Sanjeev Prakash Sharma, senior most Judge of the Rajasthan High Court as the acting Chief Justice of the Rajasthan High Court.
The notification issued by the Law Ministry notifies that “In exercise of the power conferred by Article 223 of the Constitution of India, the President is pleased to appoint Shri Justice Sanjeev Prakash Sharma, Judge of the Rajasthan High Court, to perform the duties of office of the Chief Justice of that High Court consequent upon retirement of Shri Justice Kalpathi Rajendran Shriram on 27.09.2025.”
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