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United India Insurance Company Limited vs Smt. Doda Bejjanki Lingavva , Doda ...
2025 Latest Caselaw 6361 Tel

Citation : 2025 Latest Caselaw 6361 Tel
Judgement Date : 10 November, 2025

Telangana High Court

United India Insurance Company Limited vs Smt. Doda Bejjanki Lingavva , Doda ... on 10 November, 2025

   THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY

                    MACMA No.144 of 2019
JUDGMENT:

When the matter was listed on 25.10.2025, there was no

representation for the parties and as such it was directed to be

listed today under the caption "for dismissal". Even today also,

there is no representation on behalf of the parties.

Therefore, the appeal is dismissed for non-prosecution.

Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.

_________________________ C.V.BHASKAR REDDY, J 10.11.2025 JSU

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