Citation : 2025 Latest Caselaw 15982 Raj
Judgement Date : 25 November, 2025
[2025:RJ-JD:51124]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 20052/2024
Public Rose Shiksha Samiti (Sanskar Bharti College Of Nursing),
Nh-21, Hantra, Nadbai, Bharatpur, Rajasthan, Through Its
Secretary Shri Santosh Kumar S/o Shri Dwarika Prasad Aged
About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Social Justice
And Empowerment Department Secretariat, Jaipur,
Rajasthan.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur Rajasthan.
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its President, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan - 342001.
----Respondents
Connected With
S.B. Civil Writ Petition No. 20001/2024
Public Rose Shiksha Samiti (Sanskar Bharti College Of Nursing),
Nh-21, Hantra, Nadbai, Bharatpur, Rajasthan, Through Its
Secretary Shri Santosh Kumar S/o Shri Dwarika Prasad Aged
About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Social Justice
And Empowerment Department Secretariat, Jaipur,
Rajasthan.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its President, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan - 342001.
----Respondents
S.B. Civil Writ Petition No. 21094/2024
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[2025:RJ-JD:51124] (2 of 4) [CW-20052/2024]
Shree Vinayak Institute Of Medical Technology, Through Its
Administrator Sayar Parihar S/o Shri Kana Ram Parihar, Age 30
Years, R/o Rajputo Ka Mohalla, Ghatiyali, Jaipur (Raj.).
----Petitioner
Versus
1. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 21095/2024
Shree Vinayak Institute Of Medical Technology, Through Its
Administrator Sayar Parihar, S/o Shri Kana Ram Parihar, Age - 30
Years, R/o - Rajputo Ka Mohalla, Ghatiyali, Jaipur (Raj.).
----Petitioner
Versus
1. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2. Social Justice And Empowerment Depaertment, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal,
Residency Area, Jaipur.
3. Private Physiotherapy Nursing And Para Medical
Institutions Society, Branch Office, Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Harshvardhan Thanvi for
Mr. Ankur Mathur
Ms. Bhawna Tiwari for
Mr. Shreyansh Mardia
For Respondent(s) : Mr. Sangram Singh
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[2025:RJ-JD:51124] (3 of 4) [CW-20052/2024]
HON'BLE MR. JUSTICE SANDEEP SHAH
Order
25/11/2025
1. The present writ petitions have been filed with the following
prayers :-
'1. The respondents may kindly be directed to accept the scholarship forms (online/offline) of all the students of the petitioner institution;
2. The respondent-State through Department of Social Justice and Empowerment may be directed to open the portal for submission of scholarship forms of the eligible students studying in petitioner institution.
and;
3. The respondent-State through Department of Social Justice and Empowerment may be directed to sanction and grant the scholarship in favour of eligible students with all consequential benefits. '
2. Learned counsel for the petitioners submit that an identical
petition being S.B. Civil Writ Petition No.11007/2022 (Radha
Krishna Nursing Education Institute Bhilwara Vs. The
Rajasthan Nursing Council, Jaipur and Ors.) has been
disposed of by a Co-ordinate Bench of this Court vide order dated
04.09.2023, wherein it was observed as under :-
"1. Learned counsel for the parties are in agreement that the controversy involved in the present case is squarely covered by the decision of a coordinate Bench of this Court at Jaipur Bench in a bunch of writ petitions led by S.B. Civil Writ Petition No.11841/2022 (Ganpati Keshyo Rai College of Nursing V/s The State of Rajasthan & Ors.) and other connected matters decided on 21.10.2022.
2. Learned counsel for the respondents submit that they will check the eligibility of the petitioner- Institute while keeping into consideration the aforementioned judgment.
3. For the self same reasons, the present writ petition is disposed of in terms of the order passed by the Jaipur Bench of this Court in the case of Ganpati Keshyo Rai College of Nursing (Supra). However, the eligibility of the admission of the students shall be reckoned keeping in view the last date of admission
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[2025:RJ-JD:51124] (4 of 4) [CW-20052/2024]
fixed by the respondents and also orders passed by this Court, if applicable.
4. It is made clear that if any grievance remains, the petitioner Institute shall be at liberty to approach this Court again.
5. All pending applications also stand disposed of."
3. Learned counsel for the petitioners submits that the present
petitions may also be decided as per the same terms as in the said
writ petition.
4. Learned counsel for the respondents does not oppose the
above submissions made by the learned counsel for the
petitioners.
5. In view of the submissions made above, the present writ
petitions are disposed of in the same terms as in the case of
Radha Krishna Nursing Education Institute Bhilwara
(supra).
6. Stay petitions also stand disposed of accordingly.
(SANDEEP SHAH),J 190-193-mohit/-
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