Rajasthan High Court - Jodhpur
Shri Birbal Memorial Education Samiti ... vs State Of Rajasthan (2025:Rj-Jd:48931) on 13 November, 2025
Author: Nupur Bhati
Bench: Nupur Bhati
[2025:RJ-JD:48931]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 1612/2025
Shri Birbal Memorial Education Samiti (Siddhant Institute Of
Nursing), Behind Bombay Hospital, Sitapura, Jaipur, Rajasthan,
Through Its Representative Manish Kumar Sharma S/o
Rameshwar Prasad Sharma, Aged About 40, R/o 123 Brahman
Mohalla Kalsara, Bharatpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Medical And
Health (Group-Iii) Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. State Of Rajasthan, Through Its Secretary, Social Justice
And Empowerment Department, Secretariat, Jaipur,
Rajasthan.
3. Rajasthan University Of Health Sciences, Sector - 18,
Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur - 302033
(Raj.).
4. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, Rajasthan.
5. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan.
6. Private Physiotherapy, Nursintg And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Harshvardhan Thanvi for
Mr. Ankur Mathur
For Respondent(s) : Mr. Nitesh Mathur and
Mr. Sangram Singh
HON'BLE DR. JUSTICE NUPUR BHATI
Order
13/11/2025
1. The present writ petition has been filed with the following
prayer(s):-
""i. the writ petition filed by the petitioner may kindly be
allowed;
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ii. The record of the case may kindly be called for;
iii. The respondent may kindly be directed to accept the
scholarship forms (online/offline) of the all 60 students of the
petitioner institution;
iv. The respondent-State through Department of Social
Justice and Empowerment may be directed to open the portal
for submission of scholarship forms of the eligible students
studying in petitioner institution.
v. The respondent-State through Department of Social
Justice and Empowerment may be directed to sanction and
grant the scholarship in favour of eligible students with all
consequential benefits.
2. Learned counsel for the petitioner at the outset submits that
the controversy raised in this writ petition is identical to the
controversy which was earlier considered while deciding the S.B.
Civil Writ Petition No.11007/2022 (Radha Krishna Nursing
Education Institute Bhilwara Vs. State of Rajasthan & Ors.)
wherein a Co-ordinate Bench of this Court vide its order dated
04.09.2023 disposed of the said writ petition in light of the
judgment passed by a Co-ordinate Bench of this Court at Jaipur on
21.10.2022 while deciding S.B. Civil Writ Petition
No.11841/2022 (Ganpati keshyo Rai College of Nursing V/
s The State of Rajasthan & Ors.). It is stated that the present
writ petition be disposed of in the same terms as Radha Krishna
Nursing Education Institute Bhilwara (supra).
3. The submission made by the counsel for the petitioner is not
objected by the counsel appearing for the respondents.
4. A Co-ordinate Bench of this Court in Radha Krishna
Nursing Education Institute Bhilwara (supra) held as under:-
"3. For the self same reasons, the present writ petition is
disposed of in terms of the order passed by the Jaipur Bench
of this Court in the case of Ganpati Keshyo Rai College of
Nursing (Supra). However, the eligibility of the admission of
the students shall be reckoned keeping in view the last date
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[2025:RJ-JD:48931] (3 of 3) [CW-1612/2025]
of admission fixed by the respondents and also orders
passed by this Court, if applicable.
4. It is made clear that if any grievance remains, the
petitioner-Institute shall be at liberty to approach this Court
again."
5. In view of the submission made above, the present writ
petition is disposed of in light of judgment passed in Radha
Krishna Nursing Education Institute (supra).
6. Pending application(s), if any, stand(s) disposed of.
(DR. NUPUR BHATI),J
54-/Devesh/-
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