Miss Shubham Yadav D/O Shri Krishna ... vs Union Public Service Commission ...
2024 Latest Caselaw 5986 Raj/2

Rajasthan High Court

Miss Shubham Yadav D/O Shri Krishna ... vs Union Public Service Commission ... on 26 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:41029]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 16795/2023

                                    Miss Shubham Yadav D/o Shri Krishna Kumar Yadav, Aged About
                                    28 Years, R/o G-77, Kardhani Scheme, Govindpura, Jhotwara,
                                    Jaipur-302012.
                                                                                                            ----Petitioner
                                                                             Versus
                                    1.        Union Public Service Commission, Through Its Chairman,
                                              Dholpur House, Shahjahan Road, New Delhi-110069.
                                    2.        The Under Secretary, Union Public Service Commission,
                                              Dholpur House, Shahjahan Road, New Delhi-110069.
                                    3.        The Secretary, Ministry Of Health And Family Welfare,
                                              Government Of India, Room No. 156-A, Nirman Bhawan,
                                              New Delhi-110011.
                                    4.        The Sub-Divisional Officer, Jaipur-1, Collectorate, Bani
                                              Park, Jaipur-302016.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Sarthak Rastogi For Respondent(s) : Mr. H.V. Nandwana

For Respondent(s) Mr. Gaurav Jain No.3 For Respondent(s) Mr. Neeraj Batra, GC with No.4 Mr. Gunjan Chawla

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/09/2024

In view of the letters dated 15.02.2024 and dated

16.04.2024 filed alongwith Application No.1/2024, learned counsel

for the petitioner wants to withdraw this civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/274

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