Shyam Lal Sharma vs State Local Self Dep Ors ...
2024 Latest Caselaw 5754 Raj/2

Rajasthan High Court

Shyam Lal Sharma vs State Local Self Dep Ors ... on 10 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:38348]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 6114/2016

                                    Shyam Lal Sharma S/o Shri Ram Kishore Sharma, aged 53
                                    years, R/o Rajgarh District Alwar Rajasthan
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.         State Of Rajasthan Through The Principal Secretary To
                                               The   Government,         Local      Self    Government,       Govt.   Of
                                               Rajasthan, Govt. Secretariat Jaipur
                                    2.         The Director Department Of Local Bodies, Rajasthan
                                               Jaipur
                                    3.         Executive Officer, Municipality Rajgarh, District Rajgarh
                                               Rajasthan
                                                                                                        ----Respondents

For Petitioner(s) : Ms. Swati Sharma for Mr. Girish Khandelwal For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/09/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/58

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