Madhu Sudan Sharma vs State Medical And Healthors ...
2024 Latest Caselaw 5637 Raj/2

Rajasthan High Court

Madhu Sudan Sharma vs State Medical And Healthors ... on 2 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:36778]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 13259/2013

                                    Madhu Sudan Sharma S/o late Shri Yug Narayan Sharma, aged
                                    about 48 years, R/o C/o Office of Block Chief Medical Officer,
                                    Community Health Centre, Tijara (Alwar)
                                                                                                       ----Petitioner
                                                                        Versus
                                    1. The State of Rajasthan through Principal Secretary, Medical &
                                    Health Department, Government Secretariat, Jaipur
                                    2. The Director, Medical & Health Services, Swasthya Bhawan,
                                    Tilak Marg, Jaipur
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Prahlad Singh For Respondent(s) : Mr. Archit Bohra, AGC with Ms. Lipi Garg

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

02/09/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/208

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