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Saroj Lal Mahrotra Global Nursing ... vs The Rajasthan Nursing Council, ...
2023 Latest Caselaw 7031 Raj

Citation : 2023 Latest Caselaw 7031 Raj
Judgement Date : 11 September, 2023

Rajasthan High Court - Jodhpur
Saroj Lal Mahrotra Global Nursing ... vs The Rajasthan Nursing Council, ... on 11 September, 2023
Bench: Pushpendra Singh Bhati
[2023:RJ-JD:29212]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                  S.B. Civil Writ Petition No. 4093/2022

Saroj Lal Mahrotra Global Nursing College, Abu Road District
Sirohi, Through Its Principal Ms. Shashi Bala W/o Raj Pal Gupta
Aged 67 Years R/o O, Trusti House, Shantivan, Talhati, Danwav,
Sirohi (Raj.)
                                                                       ----Petitioner
                                       Versus
1.       The Rajasthan Nursing Council, Jaipur, Through Its
         Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
         (Raj.)
2.       Rajasthan University Of Health And Science, Through Its
         Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
         Road, Jaipur, Rajasthan.
3.       Social Justice And Empowerment Department, Through
         The      Director,       G-3/1,    Ambedkar           Bhawan,      Rajmahal
         Residency Area, Jaipur. (Raj.)
4.       Private     Physiotherapy,           Nursing         And    Para    Medical
         Institutions Society, Branch Office Jodhpur Through Its
         Secretary, Plot No. 273, Subhash Nagar, Pal Road,
         Jodhpur, Rajasthan.
                                                                    ----Respondents


For Petitioner(s)             :     Mr.R.K. Rathi
For Respondent(s)             :     Mr. Salman Agha for
                                    Mr. A.K. Gaur, AAG
                                    Mr. Gaurav Ranka for
                                    Ms. Vandana Bhansali, AGC.
                                    Dr. Mohit Singhvi
                                    Mr. Sangram Singh
                                    Mr.Mahendra Vishnoi



      HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                        Order

11/09/2023

1.    Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by


                        (Downloaded on 12/11/2023 at 05:42:29 AM)
                                    [2023:RJ-JD:29212]                       (2 of 2)                        [CW-4093/2022]



                                   the decision of a coordinate Bench of this Court at Jaipur Bench in

                                   a bunch of writ petitions led by S.B. Civil Writ Petition

                                   No.11841/2022 (Ganpati Keshyo Rai College of Nursing V/

                                   s The State of Rajasthan & Ors.) and other connected matters

                                   decided on 21.10.2022.

                                   2.    Learned counsel for the respondents submit that they will

                                   check    the     eligibility   of    the     petitioners'       while   keeping   into

                                   consideration the aforementioned judgment.

                                   3.    For the self same reasons, the present writ petition is

                                   disposed of in terms of the order passed by the Jaipur Bench of

                                   this Court in the case of Ganpati Keshyo Rai College of Nursing

                                   (Supra). However, the eligibility of the admission of the students

                                   shall be reckoned keeping in view the last date of admission fixed

                                   by the respondents and also orders passed by this Court, if

                                   applicable.

                                   4.    It is made clear that if any grievance remains, the petitioners

                                   shall be at liberty to approach this Court again.

                                   5.    All pending applications also stand disposed of.



                                                                     (DR.PUSHPENDRA SINGH BHATI), J.

895-Sudheer/-

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