Citation : 2023 Latest Caselaw 6963 Raj
Judgement Date : 6 September, 2023
[2023:RJ-JD:28498]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4640/2022
1. Bajranglal S/o Gangadhar, Aged About 65 Years, R/o Swapanlok Apartment, Blok-C, Flat No. 709 Salkiya School Road, Havda, West Bengol.
2. Padmadevi W/o Bajranglal, Aged About 59 Years, R/o Swapanlok Apartment, Blok-C, Flat No. 709 Salkiya School Road, Havda, West Bengol.
3. Aadiya Sharma S/o Bajranglal, Aged About 26 Years, R/o Swapanlok Apartment, Blok-C, Flat No. 709 Salkiya School Road, Havda, West Bengol.
----Petitioners Versus
1. State Of Rajasthan, Through Pp
2. Smt. Anita Sharma W/o Aadiya Sharma, D/o Parmeshwar Lal, R/o Salasar Road, Chungi Naka, Tehsil Sujangarh, District Churu.
----Respondents
For Petitioner(s) : Mr. Hinglaj Dan For Respondent(s) : Mr. Gourav Singh, PP
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Judgment
06/09/2023
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[2023:RJ-JD:28498] (2 of 2) [CRLMP-4640/2022]
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(YOGENDRA KUMAR PUROHIT),J 502-S N LOHRA/-
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