Citation : 2023 Latest Caselaw 5297 Raj/2
Judgement Date : 26 September, 2023
[2023:RJ-JP:24933]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 26885/2018
Ramkalyan Mahawar S/o Sh. Ramdayal Mahawar, Aged About 70
Years, R/o C-17, Indraprastha Colony, Model Town, Jagatpura,
Jaipur (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Cooperative Department Rajasthan, Nehru Sahkar
Bhawan, Bhawani Singh Road, Jaipur.
2. Registrar, Cooperative Department Rajasthan, Nehru
Sahkar Bhawan, Bhawani Singh Road, Jaipur.
3. Shama Angira D/o Shivsharan Angira, Aged About 39
Years, R/o H-7, Majdoor Nagar, Ganesh Kunj, Hasanpura,
Jaipur 302006.
----Respondents
For Petitioner(s) : Mr. Arvind Rana For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
26/09/2023
Counsel for the petitioner seeks permission to withdraw the
present writ petition.
Permission as sought for is allowed.
Accordingly, the present writ petition is dismissed as
withdrawn.
Since the main petition has been dismissed as withdrawn, all
other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /22
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