Chandra Mohan And Ors vs Mahesh Chand @ Mahesh ...
2023 Latest Caselaw 5197 Raj/2

                                   [2023:RJ-JP:24167]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14802/2017

                                   1.       Chandra Mohan S/o Late Shri Bhonri Lal
                                   2.       Rakesh S/o Late Shri Bhonri Lal
                                   3.       Naval Kishore S/o Late Shri Bhonri Lal, All R/o Village
                                            Bhajupura, Tehsil Bassi, District Jaipur, Raj.
                                                                                                     ----Petitioners
                                                                       Versus
                                   Mahesh Chand @ Mahesh S/o Late Shri Bhonri Lal, R/o Village
                                   Bhajupura, Tehsil Bassi, District Jaipur, Raj., Presently Residing
                                   At Ram Rai Sharma Ki Dhani, Near Baba Ramdev Agricultural
                                   Farm, Sabhariya Road, Balyawas, Tehsil Bassi, Jaipur.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Parag Rastogi For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /50

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