Ashok Kumar S/O Lalaram vs Shri Vijay Pal Singh, Chief ...
2023 Latest Caselaw 5142 Raj/2

                                   [2023:RJ-JP:23953]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 488/2019

                                                                             In

                                                     S.B. Civil Writ Petition No.17976/2018

                                   Ashok Kumar S/o Lalaram, Aged About 35 Years, R/o Village
                                   Devpura, Post Kuma, Tehsil Bharatpur District Bharatpur (Raj)
                                                                                                      ----Petitioner
                                                                         Versus
                                   1.          Shri Vijay Pal Singh, Chief Executive Officer, Jaipur Nagar
                                               Nigam, Lalkothi, Jaipur
                                   2.          Shri Jagdish Phulwariya, Chief Fire Officer, Nagar Nigam,
                                               Jaipur (Raj)
                                                                                    ----Respondents-Contemnors

For Petitioner(s) : Mr. Vikas Saini For Respondent(s) : Mr. Mukesh Kumar Verma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/151

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