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Gajpat Singh S/O Sh. Khachera ... vs Dr. Arushi Malik, District ...
2023 Latest Caselaw 4773 Raj/2

Citation : 2023 Latest Caselaw 4773 Raj/2
Judgement Date : 12 September, 2023

Rajasthan High Court
Gajpat Singh S/O Sh. Khachera ... vs Dr. Arushi Malik, District ... on 12 September, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:22246]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 358/2019

                                            In

                 S.B. Civil Writ Petition No.25992/2018

1.       Gajpat Singh S/o Sh. Khachera (Since Deceased Through His
         Legal Heirs),

1/1.     Pratap Singh S/o Sh. Gajpat Singh, R/o Village Tuhia, Tehsil
         And District Bharatpur (Raj)

1/2.     Mahendra Singh S/o Sh. Gajpat Singh (Deceased), R/o Village
         Tuhia, Tehsil And District Bharatpur (Raj)

1/2/1    Maheshchand S/o Sh. Mahendra Singh, R/o Village Tuhia,
.        Tehsil And District Bharatpur (Raj)

1/2/2    Mukesh, R/o Village Tuhia, Tehsil And District Bharatpur (Raj)
.

1/2/3 Leelawati W/o Sh. Mahendra Singh, R/o Village Tuhia, Tehsil . And District Bharatpur (Raj)

1/2/4 Madhu D/o Sh. Mahendra Singh, R/o Village Tuhia, Tehsil And . District Bharatpur (Raj)

1/2/5 Munesh S/o Sh. Mahendra Singh, R/o Village Tuhia, Tehsil And . District Bharatpur (Raj)

1/3. Digambar Singh S/o Sh. Gajpat Singh, R/o Village Tuhia, Tehsil And District Bharatpur (Raj)

----Petitioners

Versus

1. Dr. Arushi Malik, District Collector Bharatpur, Rajasthan

----Respondent/Contemnor

2. State Of Rajasthan, Through Its Collector, District Collector, Bharatpur, Raj.

3. Lalit Kumar Purohit, Tehsildar, Tehsil And District Bharatpur, Rajasthan

4. Visso W/o Late Sh. Purna, R/o Village Tuhia Tehsil And District Bharatpur (Raj)

5. Vijay Singh S/o Late Sh. Purna, R/o Village Tuhia Tehsil And District Bharatpur (Raj)

6. Virisingh S/o Late Sh. Purna, R/o Village Tuhia Tehsil And District Bharatpur (Raj)

[2023:RJ-JP:22246] (2 of 2) [CCP-358/2019]

7. Ranveer Singh S/o Late Sh. Purna, R/o Village Tuhia Tehsil And District Bharatpur (Raj)

8. Mukesh S/o Nihalsingh, R/o Village Tuhia Tehsil And District Bharatpur (Raj)

9. Munesh S/o Nihalsingh, R/o Village Tuhia Tehsil And District Bharatpur (Raj)

10. Suresh S/o Omveer Singh, R/o Village Tuhia Tehsil And District Bharatpur (Raj)

11. Sanjay S/o Omveer Singh, R/o Village Tuhia Tehsil And District Bharatpur (Raj)

12. Sunil S/o Omveer Singh, R/o Village Tuhia Tehsil And District Bharatpur (Raj)

----Proforma-Respondents

For Petitioner(s) : Mr. Ved Prakash Sogarwal For Respondent(s) : Mr. Anil Mehta, AAG with Ms. Archana

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/09/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/28

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