Citation : 2023 Latest Caselaw 4733 Raj/2
Judgement Date : 12 September, 2023
[2023:RJ-JP:22184]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19559/2019
Kamlesh Mali S/o Late Shri Narayan Mali, Aged About 37 Years,
R/o Village Mohanpura, Tehsil Bassi, District Jaipur.
----Petitioner
Versus
1. Smt. Lada Devi W/o Shri Kanaram Mali D/o Late Shri
Mangla Ram Mali, Aged About 55 Years, R/o Village
Sankh, Tehsil Bassi, District Jaipur.
2. The Tehsildar, Bassi, Main Road, Office Of Tehsildar Bassi,
District Jaipur.
3. Sub-Registrar, Bassi, Main Road, Office Of Sub-Registrar
Bassi, District Jaipur.
----Respondents
For Petitioner(s) : Mr. Devendra Kumar Chauhan For Respondent(s) : Mr. Akshay Sharma
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
12/09/2023
Counsel for the petitioner seeks permission to withdraw the
present writ petition.
Permission as sought for is allowed.
Accordingly, the present writ petition is dismissed as
withdrawn.
Since the main petition has been dismissed as withdrawn,
the stay application and all other pending application/s, if any,
also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /166
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