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Kalyan Sahai Meena S/O Shri Sunda ... vs The State Of Rajasthan ...
2023 Latest Caselaw 4720 Raj/2

Citation : 2023 Latest Caselaw 4720 Raj/2
Judgement Date : 12 September, 2023

Rajasthan High Court
Kalyan Sahai Meena S/O Shri Sunda ... vs The State Of Rajasthan ... on 12 September, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:22169]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 14439/2021

Kalyan Sahai Meena S/o Shri Sunda Ram Meena, Aged About 32
Years, Resident Of Ward No. 07, Meeno Ka Mohalla, Palari, Tehsil
Viratnagar, Paldi, Jaipur, Rajasthan 303003
                                                                           ----Petitioner
                                        Versus
1.       The State Of Rajasthan, Through The Chief Secretary,
         Government          Of     Rajasthan,          Government           Secretariat
         Sukhdev Path, C-Scheme, Ashok Nagar, Jaipur ( Raj.)
2.       National Highway Authority Of India, D-148, Behind Rseb
         Sub-Station, Vaishali Nagar, Jaipur Rajasthan-302021.
         Through Its Regional Officer.
3.       Principal   Secretary            To     Public       Works        Department,
         Government          Of     Rajasthan,         M.b.          2Nd   Floor,   5225
         Secretariat, Sukhdev Path, C-Scheme, Ashok Nagar,
         Jaipur ( Raj.)
4.       Chief Engineer, Public Works Department, Jacob Road,
         Civil Lines, Rajasthan Jaipur.
5.       The     State      Of     Rajasthan,          Through         The     Collector,
         Collectorate Bani Park, Jaipur.
6.       Executive Engineer, Public Works Department, Division
         Kotputli, Nh 8 Road, Kotputli, District Jaipur Rajasthan.
7.       Chief Executive Officer, Government Of Rajasthan, Chief
         Minister Officer (Cmo), Civil Lines, Jaipur.
8.       Tehsildar, Tehsil Office, Kotputli District Jaipur.
9.       Sub-Divisional Officer, Sdo Office, Viratnagar, District
         Jaipur ( Raj.)
10.      M/s Braham Prakash Modi And Company Aa Class Pwd
         Contractors,       74,     Sudarshanpura             Industrial      Area,   22
         Godown Jaipur. Through Its Director.
                                                                       ----Respondents

Connected With S.B. Civil Writ Petition No. 14353/2021 Prabhali Devi Wife Of Shri Prabhu Dayal Meena, Aged About 68 Years, Resident Of Ward Number 06, Mohalla Meenu Ka, Palri, Tehsil Virat Nagar, Palidi, Jaipur, Rajasthan, 303003

[2023:RJ-JP:22169] (2 of 4) [CW-14439/2021]

----Petitioner Versus

1. The State Of Rajasthan, Through The Chief Secretary, Government Of Rajasthan, Government Secretariat, Sukhdev Path, C-Scheme, Ashok Nagar, Jaipur (Raj.)

2. National Highway Authority Of India, D-148, Behind Rseb Sub- Station, Vaishali Nagar, Jaipur Through Regional Officer.

3. Principal Secretary To Public Works Department, Government Of Rajasthan, M.b. 2Nd Floor, 5225 Secretariat, Sukhdev Path, C-Scheme, Ashok Nagar, Jaipur (Raj.)

4. Chief Engineer, Public Works Department, Jacob Road, Civil Lines, Rajasthan, Jaipur.

5. The State Of Rajasthan, Through The Collector, Collectorate Bani Park, Jaipur.

6. Executive Engineer, Public Works Department, Division Kotputli, Nh 8 Road, Kotputli, District Jaipur Rajasthan.

7. Chief Executive Officer, Government Of Rajasthan Chief Minister Officer (Cmo), Civil Lines, Jaipur.

8. Tehsildar, Tehsil Office, Kotputli District Jaipur.

9. Sub-Divisional Officer, Sdo Office, Viratnagar, District Jaipur (Raj.)

10. M/s Braham Prakash Modi And Company, Aa Class Pwd Contractors, 74, Sudarshanpura Industrial Area, 22 Godown Jaipur Through Director

----Respondents S.B. Civil Writ Petition No. 14441/2021 Sanjya Devi Care Of Heeralal Meena, Aged About 70 Years, Resident Of Ward Numbner 07, Mohalla Mahajano Ka , Palri Tahsil, Virat Nagar Palidi, Jaipur Rajasthan- 303003

----Petitioner Versus

1. The State Of Rajasthan, Through The Chief Secretary, Government Of Rajasthan, Government Secretariat Sukhdev Path, C- Scheme, Ashok Nagar, Jaipur ( Raj.)

2. National Highway Authority Of India, D-148, Behind Rseb

[2023:RJ-JP:22169] (3 of 4) [CW-14439/2021]

Sub-Station, Vaishali Nagar, Jaipur Through Regional Officer.

3. Principal Secretary To Public Works Department, Government Of Rajasthan, M.b. 2Nd Floor, 5225 Secretariat, Sukhdev Path, C-Scheme, Ashok Nagar, Jaipur ( Raj.)

4. Chief Engineer, Public Works Department, Jacob Road, Civil Lines, Rajasthan Jaipur.

5. The State Of Rajasthan, Through The Collector, Collectorate Bani Park, Jaipur.

6. Executive Engineer, Public Works Department, Division Kotputli, Nh 8 Road, Kotputli, District Jaipur Rajasthan.

7. Chief Executive Officer, Government Of Rajasthan, Chief Minister Officer (Cmo), Civil Lines, Jaipur.

8. Tehsildar, Tehsil Office, Kotputli District Jaipur.

9. Sub-Divisional Officer, Sdo Office, Viratnagar, District Jaipur ( Raj.)

10. M/s Braham Prakash Modi And Company Aa Class Pwd Contractors, 74, Sudarshanpura Industrial Area, 22 Godown Jaipur. Through Director.

----Respondents

For Petitioner(s) : Ms. Saroj Kumari Trivedi Mr. Jitendra Singh Tanwar For Respondent(s) : Mr. Ajay Kumar Tanenia Mr. Rohit Choudhary, Dy.G.C.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/09/2023

Counsels for the petitioners submit that the present writ

petitions have become infructuous.

In view of the statements made by counsels for the

petitioners, the present writ petitions are dismissed as having

become infructuous.

[2023:RJ-JP:22169] (4 of 4) [CW-14439/2021]

Since the main petitions have been dismissed, the stay

applications and all other pending application/s, if any, also stand

dismissed.

A copy of this order be placed in connected files.

(GANESH RAM MEENA),J

ARTI SHARMA /83-85

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