Ram Niwas vs Teeja Devi Andanr ...
2023 Latest Caselaw 4581 Raj/2

                                   [2023:RJ-JP:20637]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6177/2016

                                   Ram Niwas Son Of Ram Prasad, Kansali, Tehsil Kotputali, District
                                   Jaipur Rajasthan, Shop Nahar Singh Market, Dabla Road,
                                   Kotputali, District Jaipur.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Teeja Devi Wife Of Bhagirath Mal Yadav,
                                   2.       Jagdish Prasad Son Of Shri Bhagirath Mal Yadav, Both Are
                                            R/o Kansali, Tehsil Kotputali, District Jaipur Rajasthan.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Ran Singh for Ms. Gayatri Rathore For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /40

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