Citation : 2023 Latest Caselaw 9168 Raj
Judgement Date : 6 November, 2023
[2023:RJ-JD:38008]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8631/2022
Vivekanand Sewarth Sansthan, Having Its Registered Office At C-10, Saraswati Nagar, Madhuban Bus Stand, Basni I Phase, Jodhpur Through Its Secretary Deelip Singh S/o Shri Ram Singh, Age 34 Years, Resident Of 231, Purohito Ka Mohilla, Dhirdesar Purohitan, Derajsar, Bikaner.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.
2. The Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Sector 18, Pratap Nagar, Tonk Road, Jaipur.
3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Shreyansh Mardia For Respondent(s) : Mr. Manish Tak
HON'BLE MS. JUSTICE REKHA BORANA
Judgment
06/11/2023
1. Learned counsel for the petitioner submits that as the
session in question has already expired, the present writ petition
has rendered infructuous.
2. In view of the submission made, the present writ petition is
dismissed as having become infructuous.
3. Stay petition and all pending applications, if any, also stand
dismissed.
(REKHA BORANA),J 57-KashishS/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!