Virendra Singh vs State Of Rajasthan ...
2023 Latest Caselaw 9071 Raj

[2023:RJ-JD:37511]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2959/2023

Virendra Singh S/o Shri Parwat Singh, Aged About 21 Years, B/c Rajpurohit, R/o Hingola Khurd, Tehsil Marwar Junction, Dist. Pali. (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Kishore Singh S/o Shri Bhanwar Singh, B/c Rajpurohit, R/o Hingola Kalla, Tehsil Marwar Junction, Dist. Pali. (Raj.)

----Respondents

For Petitioner(s) : Mr. Jogendar Singh For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

03/11/2023

;ksX; vf/koDrk ;kph dh vksj ls ;g crk;k x;k fd bl ekeys esa ,Q-vkj- is'k gks xbZ gS] ftlls ;g izdj.k fu"izHkkoh gks tkus ls [kkfjt fd, tkus dk fuosnu fd;kA vr% ;g ;kfpdk fu"izHkkoh gks tkus ds dkj.k [kkfjt dh tkrh gSA rn~uqlkj LFkxu izkFkZuk i= Hkh [kkfjt fd;k tkrk gSA

(YOGENDRA KUMAR PUROHIT),J 210-GauravG/-

Powered by TCPDF (www.tcpdf.org)