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Kunal Kant Rawat S/O Late Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 6438 Raj/2

Citation : 2023 Latest Caselaw 6438 Raj/2
Judgement Date : 3 November, 2023

Rajasthan High Court
Kunal Kant Rawat S/O Late Shri ... vs State Of Rajasthan ... on 3 November, 2023
Bench: Manindra Mohan Shrivastava, Shubha Mehta
                                   [2023:RJ-JP:32924-DB]

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                               D.B. Civil Writ (P.I.L.) Petition No.14958/2022

                                    Kunal Kant Rawat S/o Late Shri Ganpat Swaroop Rawat, Aged
                                    About 60 Years, R/o 35-36, Ranjeet Nagar, Khatipura, Jaipur
                                    (PAN No.ADQPR0454A) (Mobile NO.9414077554)
                                                                                                              ----Petitioner
                                                                          Versus
                                    1.       State    Of   Rajasthan,          Through         Its     Chief     Secretary,
                                             Government Of Rajasthan, Secretariat, Jaipur, Rajasthan,
                                             302005
                                    2.       Department         Of      Labour,        Through          Its      Secretary,
                                             Government Of Rajasthan, Secretariat, Room No. 2018
                                             Main Building, Secretariat, Jaipur, Rajasthan 302005
                                    3.       Labour Commissioner, Shram Bhawan, Shanti Nagar,
                                             Khatipura Road, Hasanpura, Jaipur - 302006
                                                                                                        ----Respondents

For Petitioner(s) : None

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment

03/11/2023

On the last date, no one appeared on behalf of the petitioner.

Today also, there is no appearance.

This P.I.L. is, therefore, closed keeping open the issue raised

in the petition for decision in appropriate case.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Karan/8

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