M/S G.N.V. Auto Finance Through ... vs Icici Bank Ltd. ...
2023 Latest Caselaw 6419 Raj/2

                                   [2023:RJ-JP:32742]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Revision Petition No. 74/2021

                                    M/s G.n.v. Auto Finance Through Partner Gajendra Singh Son Of
                                    Shri Gopal Singh, 305, III Floor, Luhadia Tower, C Scheme,
                                    Jaipur.
                                                                                                     ----Petitioner
                                                                        Versus
                                    1.        ICICI Bank Ltd., Shreeji Tower, Subhash Marg, C Scheme,
                                              Jaipur Through Authorised Signatory Shri Vikendra Singh.
                                                                                          -----Respondent-Plaintiff

2. Ram Kumar Son Of Shri Puran Singh, R/o Kha 11, Jawahar Nagar, Jaipur (Raj.)

----Respondent-Defendant

For Petitioner(s) : Mr. Ankit Kumar for Mr. Dinesh Yadav For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

02/11/2023

Learned counsel for the petitioner wants to withdraw this

revision petition.

The revision petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/149

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