Shankar Singh S/O Late Shri Mishri ... vs Union Of India
2023 Latest Caselaw 2716 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14671/2020

                                   Shankar Singh S/o Late Shri Mishri Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/03/2023

The Registry has reported that PF & Notice with Paper Book

set have already been filed but notices could not been issued

because file was inadvertently placed in wrong bundle of files.

Office may proceed further to issue notice to the respondent

in compliance of order dated 10.02.2021.

(GANESH RAM MEENA),J

ARTI SHARMA /15

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