National Rural Health Mission vs M/S. Ziqiza Health Care Limited
2023 Latest Caselaw 2617 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 16345/2018

                                   National Rural Health Mission
                                                                                                         ----Petitioner
                                                                        Versus
                                   M/s. Ziqiza Health Care Limited
                                                                                                      ----Respondent

For Petitioner(s) : Mr. M.S. Singhvi, Advocate General assisted by Mr. Sheetanshu Sharma For Respondent(s) : Mr. Kamal Saini for the respondent

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

On joint request of the parties, list this matter on

16.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /2

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