Krishan Kumar Jat S/O Maduram vs The State Of Rajasthan
2023 Latest Caselaw 2615 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4336/2020

                                   Krishan Kumar Jat S/o Maduram
                                                                                                        ----Petitioner
                                                                         Versus
                                   The State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

List this matter after two weeks.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA/65

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