Citation : 2023 Latest Caselaw 2590 Raj/2
Judgement Date : 2 March, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9632/2021
M/s Ocean Seven Buildtech Pvt. Ltd.
----Petitioner
Versus
M/s Pacific Infra Buildtech Pvt Ltd
----Respondent
For Petitioner(s) : Mr. Manoranjan Pal on behalf of petitioner present in person For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
02/03/2023 List the matter after two weeks. Interim order, if any, to continue.
(GANESH RAM MEENA),J
Sharma Nk/51
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