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Pavan Roy S/O Bhujbal Roy B/C Kalar vs State Of Rajasthan
2023 Latest Caselaw 568 Raj/2

Citation : 2023 Latest Caselaw 568 Raj/2
Judgement Date : 16 January, 2023

Rajasthan High Court
Pavan Roy S/O Bhujbal Roy B/C Kalar vs State Of Rajasthan on 16 January, 2023
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Criminal Appeal (Db) No. 478/2019
                                   Pavan Roy S/o Bhujbal Roy
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jaswant Singh Rathore For Respondent(s) : Ms. Alka Bhatnagar, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

16/01/2023

List this matter for hearing in due course.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /41

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