Sita Chouhan W/O. Shri Hari Kishan vs Lala Ram S/O. Shri Dhannalal
2023 Latest Caselaw 1953 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14991/2021

                                   Sita Chouhan W/o. Shri Hari Kishan
                                                                                                      ----Petitioner
                                                                       Versus
                                   Lala Ram S/o. Shri Dhannalal
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mukhes Pal Jadoun For Respondent(s) : Mr. Akash Sarawat for Respondents

Mr. Rajesh Kumar Sain for Respondent No.7

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

Issue fresh notice to unserved respondent/s.

Counsel for the petitioner is directed to file fresh PF within

three days.

'Dasti' is permitted.

(GANESH RAM MEENA),J

ARTI SHARMA /5

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