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Vikram Singh S/O Shri Khem Chand vs Rajasthan Rajya Vidyut Prasaran ...
2022 Latest Caselaw 6451 Raj/2

Citation : 2022 Latest Caselaw 6451 Raj/2
Judgement Date : 29 September, 2022

Rajasthan High Court
Vikram Singh S/O Shri Khem Chand vs Rajasthan Rajya Vidyut Prasaran ... on 29 September, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                   D.B. Civil Special Appeal (Writ) No. 1059/2022

                                       Vikram Singh
                                                                                                            ----Appellant
                                                                          Versus
                                       Rajasthan Rajya Vidyut Prasaran Nigam Ltd. & Anr.
                                                                                                         ----Respondents

For Appellant(s) : Mr. R.N. Mathur, Senior Advocate with Mr. Shovit Jhajharia Advocate. For Respondent(s) : Mr. Virendra Lodha, Senior Advocate assisted by Mr. Rachit Sharma Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

29/09/2022

Heard.

Mr. Rachit Sharma, Advocate enters appearance and takes

notice on behalf of the respondents.

Matter be listed on 13.11.2022.

On that day, respondents will place before the Court in sealed

cover the data analysis, which has been made basis to conclude

that appellant is guilty of using unfair means.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-101

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