Baijiraj Wd/O Late Shri Mahaveer ... vs Raghuveer Singh Son Of Late Shri ...
2022 Latest Caselaw 6290 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 2377/2022

                                   Baijiraj W/o Late Shri Mahaveer Singh
                                                                                                       ----Appellant
                                                                       Versus
                                   Raghuveer Singh & Ors.
                                                                                                    ----Respondents

For Appellant(s) : Mr. Rahul Tiwari Advocate.

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

21/09/2022

Issue notice of appeal as well as application under Section 5

of the Limitation Act.

Counsel for the appellant is directed to file fresh P.F. &

Notices and extra sets within a period of one week from today.

On filing of the requisites, office is directed to make the

notices returnable by four weeks. Notices be also given 'dasti' to

learned counsel for the appellant.

(ANOOP KUMAR DHAND),J

Sanjay Kumawat-35

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