Sh. Narendra Kumar Rankawat S/O ... vs Reliance Communication Telecom ...
2022 Latest Caselaw 6090 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 61/2022

                                   Sh. Narendra Kumar Rankawat S/o Late Sh. Bhakti Das
                                                                                                      ----Petitioner
                                                                       Versus
                                   Reliance Communication Telecom Limited
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Jitendra Sharma with Mr. Aveesh Mourya For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/09/2022

Issue notice to the respondent/s. Notice be issued by

registered post as well. Rule is made returnable by 19.10.2022.

List this matter on 19.10.2022.

Notice be given 'dasti' to the counsel for the applicant for

effecting service.

(PANKAJ BHANDARI),J

ARTI SHARMA /15

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