Ray Mal Meena S/O Shri Raghunath ... vs State Of Rajasthan
2022 Latest Caselaw 6058 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    D.B. Civil Writ (PIL) Petition No. 9619/2022

                                       Ray Mal Meena & Anr.
                                                                                                         ----Petitioners
                                                                          Versus
                                       State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Pradeep Sharma Advocate For Respondent(s) : Mr. Ajay Singh Yaduvanshi Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

06/09/2022

At the request of learned counsel for the petitioners, the

matter is adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-27

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