Sanjay vs State Of Arjasthan
2022 Latest Caselaw 11272 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 286/2022

Sanjay

----Petitioner Versus State Of Arjasthan

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG assisted by Mr. Rajat Chapparwal, AAAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Order

08/09/2022

Learned AAG has submitted the factual report, wherein it is

mentioned that the jail workshop was in operation in February,

2021, however, in the reply of the State, it is mentioned that as

per this Courts directions, the petitioner's application has not been

forwarded for sending him to open air camp.

Learned AAG prays for and is granted a week's time to

furnish the judgment of this Court, whereby such directions have

been issued.

List the matter on 16.09.2022.

(FARJAND ALI),J (VIJAY BISHNOI),J 17-mohit/-

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