Magma H.D.I. General Insurance ... vs Smt. Shubhla W/O Late Shri ...
2022 Latest Caselaw 7551 Raj/2

Citation : 2022 Latest Caselaw 7551 Raj/2
Judgement Date : 30 November, 2022

Rajasthan High Court

Magma H.D.I. General Insurance ... vs Smt. Shubhla W/O Late Shri ... on 30 November, 2022

Bench: Birendra Kumar

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 1239/2019

                                    Magma H.d.i. General Insurance Company Ltd.
                                                                                                      ----Appellant
                                                                       Versus
                                    Smt. Shubhla W/o Late Shri Vijendra Singh
                                                                                                    ----Respondent

For Appellant(s) : Mr. Virendra Agarwal with Ms. Chalsi Gangwal For Respondent(s) : Mr. Vinay Mathur

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

30/11/2022

Hearing concluded.

Judgment is reserved.

(BIRENDRA KUMAR),J

ashu /18

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