Smt. Archana Khandelwal W/O Shri ... vs Ms. Suchi Sharma
2022 Latest Caselaw 7492 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Application No. 126/2022

                                    Smt. Archana Khandelwal W/o Shri Nirmal Kumar Khandelwal,
                                    Aged About 58 Years, Resident Of Plot No. 62/99, Pratap Nagar,
                                    Sanganer, Jaipur
                                                                                                                  ----Petitioner
                                                                               Versus
                                    1.          Ms.     Suchi     Sharma,        Secretary         To       The   Government,
                                                Department Of College Education, Secretariat, Jaipur.
                                    2.          Shri     Pradeep          Kumr      Boad,        Commissioner,            College
                                                Education, Rajasthan Shiksha Sankul, J.L.N. Marg, Jaipur.
                                    3.          Shri Shankar Lal Todwal, Secretary, Managing Committee,
                                                Shri     Khandelwal           Vaishya         Post        Graduate        Mahilla
                                                Mahavidhyalaya, Sankar Chandra Road, Jaipur.
                                    4.          State    Of      Rajasthan,         Through         Its      Additional     Chief
                                                Secretary To The Government Department Of College
                                                Education, Secretariat, Jaipur.
                                                                                                              ----Respondents

For Petitioner(s) : Mr. D.P. Sharma, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

25/11/2022

Heard.

Upon due consideration, miscellaneous application is allowed.

D.B. Civil Contempt Petition No. 47/2020 stands revived to its

original number and the petition be listed for further orders.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /38

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