Dr. Sudha Calla Wife Of Shri Sudhir ... vs Ms. Suchi Tyagi
2022 Latest Caselaw 7277 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 533/2022

                                   Dr. Sudha Calla Wife Of Shri Sudhir Kumar Calla,
                                                                                                      ----Petitioner
                                                                       Versus
                                   Ms. Suchi Tyagi,
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajesh Kapoor For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

15/11/2022

Application for extending the time for removing the defect/s

is allowed. Needful to be done at the earliest.

List this matter thereafter.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /5

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