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Rohit Amarsariya S/O Shri Anil ... vs State Of Rajasthan
2022 Latest Caselaw 7252 Raj/2

Citation : 2022 Latest Caselaw 7252 Raj/2
Judgement Date : 14 November, 2022

Rajasthan High Court
Rohit Amarsariya S/O Shri Anil ... vs State Of Rajasthan on 14 November, 2022
Bench: Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 4438/2022

                                   Rohit Amarsariya S/o Shri Anil Kumar Amarsariya, Aged About
                                   26 Years, Resident Of House No. 35, Jagdish Nagar, Goner Road,
                                   Police Station Kho Nagoriyan, Jaipur (Rajasthan) (At Present
                                   Confined In Central Jail, Kota).
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Public Prosecutor.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. S.S. Hussain, Sr. Advocate assisted by Mr. Fahad Hasan For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

14/11/2022

Learned counsel for the petitioner submits that the matter

pending before the Court below has been argued and the same is

now fixed for pronouncement of judgment and in view of the

factual aspect of the matter, the petitioner does not want to press

the present bail application, at this stage.

Hence, the present bail application stands dismissed as not

pressed.

(ANOOP KUMAR DHAND),J

HEENA GANDHI /19

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