Amichand S/O Shri Mangelal vs State Of Rajasthan
2022 Latest Caselaw 7169 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Criminal Writ Petition No. 15/2022

                                   Amichand S/o Shri Mangelal
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Abhimanyu Singh Yaduvanshi For Respondent(s) : Mr. Imran Khan, Dy.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/11/2022

List this matter on 23.11.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /26

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