Khemraj Chandak And Anr vs State And Anr
2022 Latest Caselaw 14067 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 940/2015

Khemraj Chandak And Anr.

----Petitioner Versus State And Anr.

----Respondent Connected With S.B. Criminal Revision Petition No. 1272/2015 Smt. Kiran Chandak

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr. Nishant Bora For Respondent(s) : Mr. Anees Bhurat, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

29/11/2022

List these matters after two weeks, as prayed.

Interim order, if any, to continue till then.

(FARJAND ALI),J 127-Arti/-

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