Choga Ram vs State Of Rajasthan
2022 Latest Caselaw 13585 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 7757/2022

Choga Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahaveer Singh For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/11/2022

Learned Public Prosecutor is directed to procure the case

diary.

List the matter on 24.11.2022.

(FARJAND ALI),J 149-mohit/-

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