Raziya Begum vs State Of Rajasthan
2022 Latest Caselaw 12845 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4453/2019

Raziya Begum

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rahul Sharma For Respondent(s) : None present

HON'BLE MS. JUSTICE REKHA BORANA

Order

01/11/2022

Learned counsel for the petitioner submits that the

controversy in question is covered by the judgment passed in

D.B. Civil Special Appeal Writ No.1068/2014; Govind Dan

Charan v. State of Rajasthan & Ors. decided on 17.12.2015

In view of the submission made, list the matter tomorrow

i.e. on 02.11.2022.

(REKHA BORANA),J 25-Dharmendra/-

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