Pacific Medical University vs The State Of Rajasthan
2022 Latest Caselaw 4407 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 3755/2022

1. Pacific Medical University, Bhilon Ka Bedla Pratappura, N.h. 76, Udaipur Through Its Registrar Devendra Singh Sarangdevot S/o Shri Karan Singh Sarangdevot Aged About 43 Years.

2. Tirupati College Of Nursing, Bhilon Ka Bedla Pratappura, N.h. 76, Udaipur Through Its Principal Sunil Joshi S/o Shri Laxmilal Joshi Aged About 42 Years.

----Petitioners Versus

1. The State Of Rajasthan, Through The Principal Secretary, Department Of Medical And Health (Group-Iii), Government Of Rajasthan, Secretariat, Jaipur.

2. The Rajasthan Nursing Council, B-39, Sardar Patel Marg, C-Scheme, Jaipur Through Its Registrar.

3. The Indian Nursing Council, Combined Council Building, Kotla Road, Temple Lane, New Delhi Through Its Secretary.

                                                                ----Respondents



For Petitioner(s)        :     Mr. Akhilesh Rajpurohit

For Respondent(s)        :     Mr. Mahendra Bishnoi





                                                                            (2 of 2)               [CW-3755/2022]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/03/2022

Mr. K.S. Rajpurohit, AAG and Mr. Mahendra Bishnoi

are appearing on behalf of respondent Nos.1 and 2

respectively.

Learned counsel for the respondents may file reply

by the next date.

List on 7.4.2022.

Till then, effect and operation of the orders dated

13.1.2022 (Annexs.10, 11 and 12) shall remain stayed.

Connect with SBCWP No.2866/2022.

(VIJAY BISHNOI),J

146-msrathore/-

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