Women Care And Help India Society vs State Of Rajasthan
2022 Latest Caselaw 3551 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3686/2022

Women Care And Help India Society, Kalika Nagar, Behind Chanderiya Thana, Chittorgarh, Through Its President Nafisa W/o Imran Sheikh, Age 32 Years, Resident Of Kanjiwada Ke Pass, Darkhanwadi, Girwa, Udaipur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. The Rajasthan Nursing Council, Jaipur, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. The Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk Road, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur, Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

                                                                   ----Respondents


For Petitioner(s)           :     Mr. Shreyansh Mardia
For Respondent(s)           :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/03/2022

The only prayer in the present petition is to inspect the

petitioner-Institute and pass appropriate orders for granting

permission to establish Nursing College for GNM and B.Sc. (N)

course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

(2 of 2) [CW-3686/2022]

inspect the petitioner-Institute after the requisite formalities are

completed by the petitioner, and pass appropriate order preferably

within a period of three months from today strictly in accordance

with law.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J 144-mohit/-

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