Dr. Rafique Khan Son Of Ayub Khan vs National Institute Of Ayurveda
2022 Latest Caselaw 2772 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  D.B. Civil Special Appeal (Writ) No. 273/2021

                                      Dr. Rafique Khan Son & Anr.
                                                                                                        ----Appellants
                                                                          Versus
                                      National Institute Of Ayurveda
                                                                                                       ----Respondent

For Appellant(s) : Mr. Tribhuvan Narayan Singh Advocate.

For Respondent(s) : Mr. Satis Pareek Advocate on behalf of Mr. Anurag Agarwal Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

31/03/2022

Matter be listed in the week commencing from 25.04.2022.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-63

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