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State Of Rajasthan vs Sundar @ Surendra @ Santu Son Of ...
2022 Latest Caselaw 2472 Raj/2

Citation : 2022 Latest Caselaw 2472 Raj/2
Judgement Date : 22 March, 2022

Rajasthan High Court
State Of Rajasthan vs Sundar @ Surendra @ Santu Son Of ... on 22 March, 2022
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Death Reference No. 4/2021

                                   State Of Rajasthan
                                                                                                      ----Petitioner
                                                                       Versus
                                   Sundar @ Surendra @ Santu Son Of Nagaji
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 185/2021 Sundar @ Surendra @ Santu Son Of Shri Nagaji

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For State : Mr. Javed Choudhary

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

22/03/2022

List these matters after two weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /51-52

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